Section 133(1)(a) in The City of Panaji Corporation Act, 2002

[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

(a)any mistake:

(i)in the name, residence, place of business or occupation of any person liable to pay the tax; or

(ii)in the description of any property or thing liable to the tax; or

(iii)in the amount of tax assessed; or

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