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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(1)(g) in The Maharashtra National Law University Act, 2014

(g)[ two members of the teaching staff, one each representing the Assistant and Associate Professors, respectively, of the university to be nominated by the Vice- Chancellor, for a period of one year on rotation.] [Substituted by Maharashtra Act No. 76 of 2018, dated 17.12.2018.]