Madhya Pradesh High Court
Sushil Kumar Tiwari vs The State Of Madhya Pradesh on 1 April, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6832 of 2022 (SUSHIL KUMAR TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 01-04-2022 Shri Manoj Sharma, learned senior counsel with Shri Quazi, Fakhruddin, Advocate for the petitioner.
IA No.4244/2022, an application for amendment in the petition is taken up. Amendment be carried out within two working days. List the matter in the next week for consideration of interim relief.
(SHEEL NAGU) (MANINDER S BHATTI)
JUDGE JUDGE
YS
Signature Not Verified
SAN
Digitally signed by YOGESH KUMAR
SHIRVASTAVA
Date: 2022.04.04 18:01:03 IST