Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2)(h) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

(h)the form in which the certificate of fitness shall be produced for appointment as manager or resident manager.