Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of West Bengal - Subsection Section 49(4) in The Uttar Banga Krishi Viswavidyalaya Act, 2000 (4)The Comptroller shall, before such date as may be prescribed by Statutes, prepare the annual financial estimates for the next year.
