Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(k) in The Bombay Canal Rules, 1934 (k)"Garden block" means a block in which the irrigation, throughout, the year, of crops other than sugarcane, pan or long-term fruit trees is permitted;
