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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1)(b) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(b)not below twenty one years of age and not above thirty two years of age on the 1st day of month of the August of the year in which applications are invited :