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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(3) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

(3)At the time of release or discharge, a child may be provided with one set of Government clothing if the Superintendent deems it necessary.