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[Cites 0, Cited by 0] [Section 14A(3)] [Section 14A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14A(3)(c) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

(c)the date of receipt of clarification or information from any regulator or agency, where the Board has sought any clarification or information from such regulator or agency; or