Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Gujarat - Section

Section 51 in The Bombay Stamp Act, 1958

51. Allowance for spoiled or misused stamp-how to be made.

- In any case in which allowance is made for spoiled or misused stamps the Collector may give in lieu thereof-
(a)other stamps of the same description and value; or,
(b)if required and he thinks fit, stamps of any other description to the same amount in value; or,
(c)at his discretion, the same value in money, deducting ten naye paise for each rupee or fraction of a rupee.