(3)[ Where on receipt of a declaration of survey granted under Part VIII in respect of a special trade passenger ship ] [Inserted by Act 69 of 1976, Section 22 (w.e.f. 1.12.1976).][* * *] [ The words " or a pilgrim ship" omitted by Act 63 of 2002, Section 8 (w.e.f. 1.2.2003).][, the Central Government is satisfied that the ship complies with the provisions of this Act and the rules made thereunder relating to construction, life saving appliances and space requirements, it may in addition to the certificates referred to in sub-sections (1) and (2), issue in respect of the ship a special trade passenger ship safety certificate and a special trade passenger ship space certificate.] [Inserted by Act 69 of 1976, Section 22 (w.e.f. 1.12.1976).]