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[Cites 0, Cited by 0] [Section 37L] [Entire Act]

State of Rajasthan - Subsection

Section 37L(2) in The Rajasthan Minor Mineral Concession Rules, 1986

(2)Such benches in mineral and overburden including weathered mineral shall be formed separately and the benches in overburden or weathered mineral shall be kept sufficiently in advance so that their working does not interfere with the working of mineral.