Section 49(3) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987
(3)The mathadhipathi shall all the time of submission of proposals under sub-section (1) publish such proposals on the premises of the math or specific endowment and in such other manner as the Commissioner may direct together with a notice stating that within thirty days from the date of such publication any person having interest may submit his objections or suggestions, to the Commissioner.
