Delhi High Court - Orders
Kripa Shankar Singh vs Prithipal Singh Bhatia (Deceased) & Ors on 9 October, 2023
Author: Manmohan
Bench: Manmohan
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 12/2022
KRIPA SHANKAR SINGH ..... APPELLANT
Through: Mr. Deepak Dhingra, Advocate
(through VC)
versus
PRITHIPAL SINGH BHATIA (DECEASED) & ORS.
..... RESPONDENTS
Through: Mr. Harish Kumar, Ms. Meenakshi,
Mr. Mukund Yadav, Ms. Bhavana
Arora, Mr. Shivam Kumar,
Mr. Sakshat Mathur, Advocates
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 09.10.2023
1. At the request of Mr. Dhingra, learned counsel for the appellants, adjourned to 8th February, 2023.
2. The report of the Registry states that rejoinder affidavit has been returned under office objection. The same is directed to be re-filed within four weeks after removing the objections.
MANMOHAN, J MINI PUSHKARNA, J OCTOBER 9, 2023 AS This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 22:06:53