Delhi High Court - Orders
Jaswinder Singh Jolly vs Govt. Of Nct Of Delhi on 17 May, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5162/2021
JASWINDER SINGH JOLLY ..... Petitioner
Through Mr. Naginder Benipal and Ms. Harithi
Kambiri, Advocates.
versus
GOVT. OF NCT OF DELHI ..... Respondent
Through Mr. Anuj Aggarwal, ASC with Ms.
Ayushi Bansal, Advocate.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 17.05.2021 Proceedings have been conducted through Video Conferencing. List on 27.07.2021.
CHIEF JUSTICE JYOTI SINGH, J MAY 17, 2021 yo