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Delhi High Court - Orders

Jaswinder Singh Jolly vs Govt. Of Nct Of Delhi on 17 May, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

$~34
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 5162/2021
       JASWINDER SINGH JOLLY                          ..... Petitioner
                         Through    Mr. Naginder Benipal and Ms. Harithi
                                    Kambiri, Advocates.
                         versus

       GOVT. OF NCT OF DELHI                         ..... Respondent
                     Through        Mr. Anuj Aggarwal, ASC with Ms.
                                    Ayushi Bansal, Advocate.

       CORAM:
       HON'BLE THE CHIEF JUSTICE
       HON'BLE MS. JUSTICE JYOTI SINGH
               ORDER

% 17.05.2021 Proceedings have been conducted through Video Conferencing. List on 27.07.2021.

CHIEF JUSTICE JYOTI SINGH, J MAY 17, 2021 yo