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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(iii) in The Orissa Excise Rules, 1965

(iii)the parcel shall be accompanied by a declaration stating the names of the consignee and the consignor, the contents of the parcel in detail, the number and date of licence or permit, if any, held by the consignee and such other particulars as may be required from time to time by the Commissioner.