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[Cites 0, Cited by 0] [Section 65] [Entire Act]

NCT Delhi - Subsection

Section 65(c) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(c)Every commission agent shall pay to the Marketing Committee in the manner and at such intervals as specified in the bye-laws the full amount of the market fee due from him under Act, according to the return refer to in the Clause (b) and shall furnish the receipt showing payment alongwith such return;