Supreme Court - Daily Orders
A.Subbiah vs Union Of India . on 25 June, 2014
² ITEM NO.105 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5579/2010
A.SUBBIAH Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondents(s)
Date : 25/06/2014 This appeal was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE VIKRAMAJIT SEN
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
(Vacation Bench)
For Appellant(s) Mr. S.K. Sabharwal,Adv. (NP)
For Respondent(s) Mr. R. Balasuramanium, Sr. Adv.
Ms. Sadhjna Sandhu, Adv.
Mr. Arijib Prasadb, Adv.
Mr. R.S. Nagar, Adv.
Mr. B.V. Balramdas, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The appeal is dismissed in terms of the signed order.
(GULSHAN KUMAR ARORA) (INDU POKHRIYAL) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2014.06.27 10:15:50 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO.5579 OF 2010 A. Subbiah ... Appellant versus Union of India & Ors. ... Respondents O R D E R There is no representation on behalf of the appellant on 11.6.2014. There is no appearance before us today also.
The appeal is dismissed.
.....................,J. (Vikramajit Sen) .....................,J. (Shiva Kirti Singh) New Delhi;
June 25, 2014.