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[Section 3]
[Entire Act]
State of Karnataka - Subsection
Section 3(3) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012
| (a) | The Secretary to Government incharge of MedicalEducation | Chairman |
| (b) | The Secretary to Government Department of Healthand Family Welfare | Ex-officio Member |
| (c) | The Registrar, Karnataka Nursing Council | Ex-officio Member |
| (d) | Two Principals of Nursing schools nominated bythe State Government | Members |
| (e) | Two Principals of Paramedical Sciencesinstitutions nominated by the State Government | Members |
| (f) | The Executive Director | Member-Secretary |