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State of Punjab - Section

Section 11 in Punjab School Education Board (XIth Class Examination) Regulations, 1992

11. Registration fee and Registration statement.

- Within one month of the last date fixed for admission without late fee the Principal of an institution shall submit to the Board a statement showing the particulars of the students admitted in the [XIth Class alongwith the following fees] [Amended vide item No. 6 dated 6.8.1993.] :-
(i)Registration fee :
Rs. 30/- per student in case of students who passed Matriculation Examination from this Board and Rs. 50/- per student from those who passed Matriculation examination from any other Board.Note :- A student who passed his Matriculation Examination from a Board other than the Punjab School Education Board shall also pay Rs. 50/- as Migration fee and Rs. 20/- as eligibility fee.
(ii) Students Welfare Fund. Rs. 5/- per student