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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(16) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

(16)The agent shall provide an identity card or other device approved by the Divisional Forest Officer, to all Mazdoors and persons employed by him whereby they may be readily identified.