Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 21 in Rules of Procedure and Conduct of Business in Lok Sabha

21. Time limit for speeches.

- The Speaker, if thinks fit, may prescribe a time limit for speeches after taking the sense of the House.