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Supreme Court - Daily Orders

The State Of Odisha vs Satish Kumar Ishwardas Gajbhiye on 1 September, 2021

Bench: Vineet Saran, Dinesh Maheshwari

     ITEM NO.37                    Court 9 (Video Conferencing)             SECTION XI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   4282/2021

     (Arising out of impugned final judgment and order dated 08-12-2020
     in WP(C) No. 18470/2018 passed by the High Court Of Orissa At
     Cuttack)

     THE STATE OF ODISHA & ANR.                                          Petitioner(s)

                                                     VERSUS

     SATISH KUMAR ISHWARDAS GAJBHIYE & ORS.                              Respondent(s)


      IA No. 73710/2021 - APPLICATION FOR PERMISSION
      IA No. 64814/2021 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 64813/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 01-09-2021 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE VINEET SARAN
                             HON'BLE MR. JUSTICE DINESH MAHESHWARI


     For Petitioner(s)
                                        Mr. Gaurav Khanna, AOR

     For Respondent(s)                 Mr.   P. Chidambram, Sr. Adv.
                                       Mr.   T. V. S. Raghavendra Sreyas, AOR
                                       Mr.   Arun Agarwal, Adv.
                                       Ms.   Digambar Mishra, Adv.
                                       Mr.   Siddarth Vasudev, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List after three weeks on a non-miscellaneous day.




     (ARJUN BISHT)                       (PRADEEP KUMAR)             (ASHWANI THAKUR)
     (COURT MASTER (SH)
Signature Not Verified
                                         (BRANCH OFFICER)               AR-CUM-PS
Digitally signed by
Rachna
Date: 2021.09.01
18:26:12 IST
Reason: