Supreme Court - Daily Orders
The State Of Odisha vs Satish Kumar Ishwardas Gajbhiye on 1 September, 2021
Bench: Vineet Saran, Dinesh Maheshwari
ITEM NO.37 Court 9 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4282/2021
(Arising out of impugned final judgment and order dated 08-12-2020
in WP(C) No. 18470/2018 passed by the High Court Of Orissa At
Cuttack)
THE STATE OF ODISHA & ANR. Petitioner(s)
VERSUS
SATISH KUMAR ISHWARDAS GAJBHIYE & ORS. Respondent(s)
IA No. 73710/2021 - APPLICATION FOR PERMISSION
IA No. 64814/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 64813/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 01-09-2021 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mr. Gaurav Khanna, AOR
For Respondent(s) Mr. P. Chidambram, Sr. Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Mr. Arun Agarwal, Adv.
Ms. Digambar Mishra, Adv.
Mr. Siddarth Vasudev, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after three weeks on a non-miscellaneous day.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR)
(COURT MASTER (SH)
Signature Not Verified
(BRANCH OFFICER) AR-CUM-PS
Digitally signed by
Rachna
Date: 2021.09.01
18:26:12 IST
Reason: