Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(xii) in The State Culture Fund Scheme, 2003 (xii)the establishment or reinforcement of institutions, structure and facilities whose purpose is cultural or artistic, including mechanism available for support of such activities.
