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[Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(8)(a) in The Chhattisgarh Value Added Tax Act, 2005

(a)sells or otherwise disposes off his business or any part or place of his business or effects or comes to know of any other.change in the ownership of the business; or