Bombay High Court
Gangadhar Sitaramji Khobragade vs Honble Minister, Rural Developement ... on 20 December, 2023
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
2023:BHC-NAG:17434 1 20-wp 7744.2019.odt IN THE HIGH COURT OF JUDICATURE AT BOMBAY NAGPUR BENCH AT NAGPUR WRIT PETITION NO. 7744 OF 2019 Gangadhar Sitaramji Khobragade VS.
Hon'ble Minister, Rural Development Department and others Office Notes, Office Court's or Judge's orders Memorandum of Coram, Appearances, Court's orders or directions and Registrar's orders Mr. Nilesh Gawande, Advocate for the petitioner.
CORAM : AVINASH G. GHAROTE J. DATED : 20th DECEMBER 2023 Mr. Gawande learned counsel for the petitioner submits that the matter has become infructuous.
2. Statement is accepted. Accordingly, the petition is dismissed.
JUDGE Signed by: Mr. Ravikant KOLHE Kolhe Designation: PA To Honourable Judge Date: 20/12/2023 18:58:43