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[Cites 1, Cited by 49]

Bombay High Court

Roshan Space Brandcom Pvt Ltd And Ors vs The Municipal Corporation For Greater ... on 17 July, 2023

Author: Vijaykumar Kotwal

Bench: Vijaykumar Kotwal

                                                                    Board Sr.No.:-65

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

              CR. WRIT PETITION NO. 830 OF 2023

 Roshan Space Brandcom Pvt. Ltd And Ors      ....PETITIONER
            V/S
 The Municipal Corporation For Greater Mumbai
                                          ....RESPONDENT

And Anr WITH CR. WRIT PETITION NO. 843 OF 2023 Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

WITH CR. WRIT PETITION NO. 835 OF 2023 Roshan Space Brandcom Pvt. Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 855 OF 2023 Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

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WITH CR. WRIT PETITION NO. 880 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 853 OF 2018 Guju Advertising Pvt. Ltd., And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Ors WITH CR. WRIT PETITION NO. 1799 OF 2018 Alok Jalan ....PETITIONER V/S The Municipal Corpoaration For Greater ....RESPONDENT Mumbai And Anr.

WITH CR. WRIT PETITION NO. 1798 OF 2018 Alok Jalan ....PETITIONER V/S The Municipal Corpoaration For Greater ....RESPONDENT Mumbai And Anr.

WITH CR. WRIT PETITION NO. 2086 OF 2018 Page 2/12 ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 15:03:19 ::: Roshan Space Brandcom Private Limited And ....PETITIONER Ors.

V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

WITH CR. WRIT PETITION NO. 833 OF 2023 Roshan Space Brandcom Pvt. Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 859 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 847 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH CR. WRIT PETITION NO. 844 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT Page 3/12 ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 15:03:19 ::: WITH CR. WRIT PETITION NO. 845 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 848 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 851 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 854 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 832 OF 2023 Page 4/12 ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 15:03:19 ::: Roshan Space Brandcom Pvt. Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 836 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 841 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH CR. WRIT PETITION NO. 842 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 853 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT Page 5/12 ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 15:03:19 ::: WITH CR. WRIT PETITION NO. 850 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH CR. WRIT PETITION NO. 837 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 840 OF 2023 Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

WITH CR. WRIT PETITION NO. 831 OF 2023 Roshan Space Brandcom Pvt. Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 860 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER Page 6/12 ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 15:03:19 ::: V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 838 OF 2023 Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

WITH CR. WRIT PETITION NO. 839 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 834 OF 2023 Roshan Space Brandcom Pvt. Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 846 OF 2023 Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

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WITH CR. WRIT PETITION NO. 849 OF 2023 Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

WITH CR. WRIT PETITION NO. 856 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 858 OF 2023 Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

WITH CR. WRIT PETITION NO. 857 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 852 OF 2023 Page 8/12 ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 15:03:19 ::: Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

WITH CR. WRIT PETITION NO. 871 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 881 OF 2023 Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

WITH CR. WRIT PETITION NO. 874 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 869 OF 2023 Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai Page 9/12 ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 15:03:19 ::: And Anr.

WITH CR. WRIT PETITION NO. 875 OF 2023 Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

WITH CR. WRIT PETITION NO. 873 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT WITH CR. WRIT PETITION NO. 877 OF 2023 Roshan Space Brandcom Pvt Ltd And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 882 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 872 OF 2023 ....RESPONDENT Page 10/12 ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 15:03:19 ::: Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

WITH CR. WRIT PETITION NO. 870 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT WITH CR. WRIT PETITION NO. 876 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr WITH CR. WRIT PETITION NO. 878 OF 2023 Roshan Space Brandcom Pvt. Ltd., And Ors. ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr.

WITH CR. WRIT PETITION NO. 879 OF 2023 Roshan Space Brandcom Pvt Ltd. And Ors ....PETITIONER V/S The Municipal Corporation For Greater Mumbai ....RESPONDENT And Anr Page 11/12 ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 15:03:19 ::: CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 17th July, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 24/08/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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