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[Cites 0, Cited by 6] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(1) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(1)The University may make regulations, statutes or ordinances specifying the qualifications required for the appointment of teachers [xxx] [The words 'and other persons' were omitted by Tamil Nadu Private Colleges (Regulation) Amendment Act, 1998 (Tamil Nadu Act 16 of 1998).] employed in any private college.