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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(1) in Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955

(1)Every society shall have a register of its members wherein the following particulars are entered:-
(a)the names and addresses and the occupation, if any, of the members;
(b)the date of which each person became a member;
(c)the date on which any person ceased to be a member.