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[Cites 0, Cited by 0] [Section 457] [Entire Act]

State of Gujarat - Subsection

Section 457(6) in The Gujarat Provincial Municipal Corporations Act, 1949

(6)Budget Estimates-
(a)The classification of budget estimates of expenditure according to budget heads;
(b)the manner of making reductions in or transfers from one budget head to another or within a budget head.