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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Haryana - Subsection

Section 68(i) in The Haryana New Mandi Townships Building Rules, 1967

(i)formed of suitable material and this requirement shall be deemed to be satisfied if new cast iron pipes conforming to British Standard Specification No. 416/1935 for heavy grade pipes or new lead pipes conforming to either British Standard Specification No. 602-1939 or No. 603-1935 are used;