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Union of India - Section

Section 86 in Finance (No. 2) Act, 2014

86. Amendment of section 129A.

- In the Customs Act, in section 129A -
(i)in sub-section (1), in the second proviso, for the words "fifty thousand rupees", the words "two lakh rupees" shall be substituted;
(ii)in sub-section (1B), in clause (i), for the words "by notification in the Official Gazette", the words "by order" shall be substituted;
(iii)in sub-section (7), in clause (a), the words "for grant of stay or" shall be omitted.