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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(4) in The Gas Cylinders Rules, 2016

(4)Permission for cylinders testing station shall initially be granted for a period of one year, which may be extended to a maximum period of ten years subject to the production of valid ISO accreditation certificate issued by any nationally or internationally accredited agency, testing records for the period of validity and on payment of fee as specified in Schedule V.