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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(1)(c) in The Orissa Self-Help Co-operatives Act, 2001

(c)statistical statement indicating name of the Co-operative, core services offered by the Co-operative to its members, total number of members as on the last day.of the Co-operative business year total number of employees, total liabilities expressed as -
(i)funds from, members, and surpluses, and
(ii)funds from other external sources as on the last day of the financial year, quantum in rupees of services provided -