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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttarakhand - Subsection

Section 25(2) in Uttaranchal Judicial Service Rules, 2005

(2)[ The promotion to the post of Civil Judge (Senior Division) shall be made by the Court from amongst the officers of Civil Judge (Junior Division) having minimum 5 years of service as Civil Judge (Junior Division) on the basis of principle of seniority-cum-merit.Provided that, the Chief Justice may, in situations where Civil Judges (Junior Division) with the aforesaid requisite experience are not available, relax the aforesaid minimum experience criteria, but, in no case, shall such relaxation go beyond one year.] [Substituted by Notification No. 200/XXX(4)/2019-04(7)/2016, dated 18.07.2019.]