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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(3)(d) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(d)one member should be from amongst persons having specialized knowledge in the field of pre-primary education (e) at least one member should be from amongst persons having specialized knowledge and practical knowledge in the field of teacher education;