Supreme Court - Daily Orders
Mahanth Goswami Bihswambar Sharan ... vs Krishna Bihari Pandey . on 25 October, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.6 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 19893/2016
(Arising out of impugned final judgment and order dated 15/03/2016
in IA No. 7010/2014 in FA No. 917/1978 passed by the High Court of
Patna)
MAHANTH GOSWAMI BISHWAMBHAR SHARAN DEOJI Petitioner(s)
VERSUS
KRISHNA BIHARI PANDEY AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 25/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Dr. Ranjit Singh, Adv.
Mr. K. S. Rana, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.10.26 16:45:03 IST Reason: