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Supreme Court - Daily Orders

Mahanth Goswami Bihswambar Sharan ... vs Krishna Bihari Pandey . on 25 October, 2016

Bench: A.K. Sikri, N.V. Ramana

     ITEM NO.6                           COURT NO.9                SECTION XVI

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......
                                                 CC No. 19893/2016

     (Arising out of impugned final judgment and order dated 15/03/2016
     in IA No. 7010/2014 in FA No. 917/1978 passed by the High Court of
     Patna)

     MAHANTH GOSWAMI BISHWAMBHAR SHARAN DEOJI                        Petitioner(s)

                                                 VERSUS

     KRISHNA BIHARI PANDEY AND ORS.                                  Respondent(s)

     (With appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP)

     Date : 25/10/2016 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE A.K. SIKRI
                          HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)
                                    Dr. Ranjit Singh, Adv.
                                    Mr. K. S. Rana, Adv.

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

The special leave petition is dismissed.

(Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.10.26 16:45:03 IST Reason: