Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(a) in Occupational Safety, Health and Working Conditions Code, 2020

(a)ensure that workplace is free from hazards which cause or are likely to cause injury or occupational disease to the employees;