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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(a) in Multi-Storeyed and Public Buildings Rules, 1973

(a)The existing and proposed building in relation to the boundaries of the site and in relation also to/all adjacent streets, buildings (with number of storeys and height) and premises within a distance of 15 metres (50 feet) of the site;