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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(7) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(7)Method of Voting: The decisions shall be adopted by a simple majority of the votes of the members present and voting; and in case of equality of votes, the person presiding shall have the casting vote in all the meetings of the Authority or its Committees.