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[Cites 0, Cited by 0] [Section 62B(1)] [Section 62B] [Entire Act]

Bengal Presidency - Subsection

Section 62B(1)(b) in The Calcutta Police Act, 1866

(b)in the case of a notification issued under clause (iv) of the said sub-section (2), or under the said sub-section (3), or in the case of an order issued under the said sub-section (4),--any Magistrate or any Police-officer of or above the rank of Sub-Inspector,