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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(10A) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(10A)[ "Maintenance" in relation to house shall include the payment of local rates and taxes and charges for electricity and water as also charges for telephone including trunk-calls made in connection with the affairs of the Board] [Inserted vide Notification No. GSR 24/PA 23/61/S. 45/AMD. (15)/71 dated 18th March, 1971.];