Supreme Court - Daily Orders
The M.P. Public Service Commission vs Deepak Singhal on 12 December, 2023
Bench: Abhay S. Oka, Dipankar Datta
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ITEM NO.52 COURT NO.8 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 19670/2017
(Arising out of impugned final judgment and order dated 01-05-2017
in WA No. 211/2017 passed by the High Court Of M.P At Indore)
THE M.P. PUBLIC SERVICE COMMISSION Petitioner(s)
VERSUS
DEEPAK SINGHAL & ANR. Respondent(s)
WITH
SLP(C) No. 19688-19689/2017 (IV-C)
SLP(C) No. 31244-31245/2017 (IV-C)
(FOR INTERVENTION APPLICATION ON IA 127822/2018
IA No. 127822/2018 - INTERVENTION APPLICATION)
Date : 12-12-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Gaurav, AOR
Mr. Adarsh Tripathi, Adv.
Mr. Vikram Singh Baid, Adv.
Mr. Ajitesh Garg, Adv.
Mr. Gaurav Srivastava, Adv.
Mr. Atmaram N S Nadkarni, Sr. Adv.
Dr. Harsh Pathak, Adv.
Ms. Shaveta Mahajan, AOR
Mr. Mohit Choubey, Adv.
For Respondent(s) Mr. Shuchi Singh, AOR
Mr. Krishna Kant Dubey, Adv.
Mr. Vivek Kumar Pandey, Adv.
Signature Not Verified
Digitally signed by
GEETA AHUJA
Date: 2023.12.12
Mr. Sanjay Kumar Dubey, AOR
Mr. Rakesh Kumar Tewari, Adv.
17:05:05 IST
Reason:
Mr. Ujjwal Kumar Dubey, Adv.
Mr. Jainendra Kumar, Adv.
Mr. Aman Kumar, Adv.
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Mr. Harmeet Singh Ruprah, Dy.AG
Ms. Mrinal Gopal Elker, AOR
Mr. Atmaram N. S. Nadkarni, Sr. Adv.
Dr. Harsh Pathak, Adv.
Ms. Shaveta Mahajan, AOR
Mr. Mohit Choubey, Adv.
Mr. Adarsh Tripathi, Adv.
Mr. Ajitesh Garg, Adv.
Mr. Vikram Singh Baid, Adv.
Ms. Alka Sinha, Adv.
Mr. Anuvrat Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 20.02.2024.
(KAVITA PAHUJA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)