Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(2)(ii) in Faridabad Complex Administration Building Rules, 1989 (ii)the plinth level of the building with reference to the level of the centre of the street or streets on which the proposed building is to abut;