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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1)(v) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(v)such area as after the notification of commencement of Consolidation work identify and notify as commercial area by the Deputy Operator of Consolidation.