Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 106 in The Calcutta Port Rules, 1943 106. Discharging under own steam. - No petroleum vessel shall without the permission in writing of the Director, Marine Department, discharge dangerous or non-dangerous petroleum in bulk with steam generated in her own boilers
