Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5) in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Rules, 1976

(5)If the cultivator does not deny liability or cannot shown sufficient cause for non payment, the Collector/Additional Collector/ Sub Division Officer/Assistant Collector shall order sale of the immovable property as per the application made by the Bank.