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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2)(d) in U.P. Indian Medical Institutions (Acquisition and Miscellaneous Provisions) Act, 1982

(d)provision for periodical inspection of the institutions referred to in clauses (a) and (b) by officers authorised under the rules;