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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(2)Every bathroom, water-closet and the bathroom-cum water-closet whether newly constructed or reconstructed shall have the following minimum dimensions, namely -
(i) Bathroom : 1.8 square metres with 1.5 metres by 1.2metres,
(ii) Water-closet : 1.08 square metres with 0.9 metre by 1.2metres,
(iii) Bathroom-cum-water-closet : 2.7 square metres with 1.5 metres by 1.8 watercloset metres,
(iv) Kitchen : The height of kitchen shall be not less than2.4 metres for flat roof and 2.10 metres at eye-level for slopedroof.