Section 3(1)(a) in The U.P. Fire (Gazetted Officer) Services Rules, 1984

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)"Act" means the U.P. Fire Service Act, 1944. (U.P. Act No. Ill of 1944) as amended from time to time;

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